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S.S. Yadav vs State Of U.P. & Others
2016 Latest Caselaw 3764 ALL

Citation : 2016 Latest Caselaw 3764 ALL
Judgement Date : 4 July, 2016

Allahabad High Court
S.S. Yadav vs State Of U.P. & Others on 4 July, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6000 of 1999
 

 
Applicant :- S.S. Yadav
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- P. Agarwal,Krishna Agarwal
 
Counsel for Opposite Party :- Govt. Advocate,Chetan Chatterjee
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant let this case be listed after three weeks. 

Order Date :- 4.7.2016

RU

 

 

 
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