Mahendra Singh And Anr. vs Board Of Revenue Alld. And 3 Others
2016 Latest Caselaw 3731 ALL

Citation : 2016 Latest Caselaw 3731 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Mahendra Singh And Anr. vs Board Of Revenue Alld. And 3 Others on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 49499 of 2015
 

 
Petitioner :- Mahendra Singh And Anr.
 
Respondent :- Board Of Revenue Alld. And 3 Others
 
Counsel for Petitioner :- Ramesh Chandra,S.C. Varma
 
Counsel for Respondent :- C.S.C.,Amresh Singh,Mohit Kumar,Rajeev Misra,Rajesh Kumar,Rajiv Misra
 

 
Hon'ble Ram Surat Ram (Maurya),J.

List in next cause list.

Interim order shall continue till next date of listing.

Order Date :- 4.7.2016

Rahul /-

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