Imran Ahmad vs State Of U.P. And 4 Others
2016 Latest Caselaw 3714 ALL

Citation : 2016 Latest Caselaw 3714 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Imran Ahmad vs State Of U.P. And 4 Others on 4 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 27516 of 2016
 

 
Petitioner :- Imran Ahmad
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Mohammad Mustafa
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for the State functionaries.

Issue notice to respondent no.5 returnable on 24.08.2016. Notice will indicate that the respondent shall file counter affidavit by the next date fixed.

Steps be taken within ten days.

List this case on 24.08.2016.

Order Date :- 4.7.2016

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