Anil Kumar And Others vs State Of U.P. And Another
2016 Latest Caselaw 7633 ALL

Citation : 2016 Latest Caselaw 7633 ALL
Judgement Date : 17 December, 2016

Allahabad High Court

Anil Kumar And Others vs State Of U.P. And Another on 17 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 18450 of 2011
 

 
Applicant :- Anil Kumar And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Diwakar Tiwari,Dr. C. P. Upadhyaya
 
Counsel for Opposite Party :- Govt.Advocate,A.K. Tiwari,R P Singh
 
Hon'ble Alok Kumar Mukherjee, J.

None appears on behalf of respondent no. 2.

On the request of Dr. C.P. Upadhyaya, counsel for the applicants, the case is passed over for the day.

List on 30th January, 2017.

Interim order, if any, is extended till the next date of listing.

Order Date :- 17.12.2016.

Vinod.

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