Sunit Kumar Kapoor And 2 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 7562 ALL

Citation : 2016 Latest Caselaw 7562 ALL
Judgement Date : 14 December, 2016

Allahabad High Court

Sunit Kumar Kapoor And 2 Others vs State Of U.P. And 3 Others on 14 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14451 of 2016
 

 
Petitioner :- Sunit Kumar Kapoor And 2 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ajit Kumar
 
Counsel for Respondent :- G.A.,Prashant Saxena
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

List after 22.12.2016 along with report of Mediation Centre.

Learned A.G.A is present.

(Mrs.Rekha Dixit,J) (Ramesh Sinha, J)

Order Date :- 14.12.2016

G.S

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