Parvez Parwaz & Another vs State Of U.P. & Others
2016 Latest Caselaw 7439 ALL

Citation : 2016 Latest Caselaw 7439 ALL
Judgement Date : 6 December, 2016

Allahabad High Court

Parvez Parwaz & Another vs State Of U.P. & Others on 6 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 21733 of 2008
 
Petitioner :- Parvez Parwaz & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.F.A. Naqvi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Heard S.F.A. Naqvi, learned counsel for the petitioners and Sri Ashish Pandey, learned A.G.A for the State.

Learned A.G.A is directed to inform this Court about the status of the investigation in this matter by the next date.

List this matter on 20.12.2016.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 6.12.2016

G.S

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