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Dinesh vs State Of U.P.
2016 Latest Caselaw 7423 ALL

Citation : 2016 Latest Caselaw 7423 ALL
Judgement Date : 6 December, 2016

Allahabad High Court
Dinesh vs State Of U.P. on 6 December, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42481 of 2016
 

 
Applicant :- Dinesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Om Vikram Singh Chauh
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Naheed Ara Moonis, J.

Sri Raj Kumar Mishra, Advocate, has filed his Vakalatnama today on behalf of informant, which is taken on record. He prays for and is granted three weeks' time to file counter affidavit.

Learned A.G.A for the State may also file counter affidavit within same period.

List in the week commencing 16th January, 2017.

Order Date :- 06.12.2016

Vinod.

 

 

 
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