Citation : 2016 Latest Caselaw 7393 ALL
Judgement Date : 5 December, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42325 of 2016 Applicant :- Dinesh Tiwari Opposite Party :- State Of U.P. Counsel for Applicant :- Vijendra Kumar Mishra Counsel for Opposite Party :- G.A. Hon'ble Naheed Ara Moonis, J.
The case will be listed in the next cause list alongwith the previous records.
Order Date :- 05.12.2016
Vinod.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!