Zubair And Anr vs State Of U.P. And Another
2016 Latest Caselaw 7349 ALL

Citation : 2016 Latest Caselaw 7349 ALL
Judgement Date : 1 December, 2016

Allahabad High Court

Zubair And Anr vs State Of U.P. And Another on 1 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 38244 of 2014
 

 
Applicant :- Zubair And Anr
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shahroze Khan
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Alok Kumar Mukherjee, J.

Sri Prakash Sharma, Advocate, holding brief of Sri Shahroze Khan, counsel for the applicants, Sri Mohammad Mustafa Khan, counsel for opposite party no. 2, and learned A.G.A for the State are present.

Counsel for the applicants prays for and is granted three weeks' time to file rejoinder affidavit.

List immediately thereafter showing the name of Sri Mustafa Khan, Advocate, as counsel for respondent no. 2.

Order Date :- 01.12.2016.

Vinod.

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