Tek Chandra And 6 Ors vs State Of U.P. And Another
2016 Latest Caselaw 7344 ALL

Citation : 2016 Latest Caselaw 7344 ALL
Judgement Date : 1 December, 2016

Allahabad High Court

Tek Chandra And 6 Ors vs State Of U.P. And Another on 1 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 30963 of 2014
 

 
Applicant :- Tek Chandra And 6 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vishal Agrawal,Anshika Agarwal
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Alok Kumar Mukherjee, J.

Learned A.G.A for the State and Sri Vishal Agrawal, learned counsel for Opposite Party No. 2, are present.

Learned counsel for the opposite party no. 2, prays for and is granted two week's time to file counter affidavit.

List immediately thereafter.

Order Date :- 01.12.2016.

Vinod.

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