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M/S. Mahesh Edible Oil Industries ... vs The Commissioner,Commercial Tax ...
2016 Latest Caselaw 7336 ALL

Citation : 2016 Latest Caselaw 7336 ALL
Judgement Date : 1 December, 2016

Allahabad High Court
M/S. Mahesh Edible Oil Industries ... vs The Commissioner,Commercial Tax ... on 1 December, 2016
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- SALES/TRADE TAX REVISION No. - 547 of 2011
 

 
Applicant :- M/S. Mahesh Edible Oil Industries Ltd.
 
Opposite Party :- The Commissioner,Commercial Tax U.P. Lucknow
 
Counsel for Applicant :- Piyush Agrawal
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

Heard Sri Piyush Agrawal, learned counsel for the applicant and Sri Nimai Das, learned standing counsel for the respondent.

Admit on the questions of law No.1 & 2 as framed in the memorandum of revision.

List after four weeks for hearing.

Order Date :- 1.12.2016

NLY

 

 

 
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