Kamlesh & 3 Others vs State Of U.P. & Another
2016 Latest Caselaw 5605 ALL

Citation : 2016 Latest Caselaw 5605 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Kamlesh & 3 Others vs State Of U.P. & Another on 31 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 244 of 2016
 

 
Applicant :- Kamlesh & 3 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Harish Chandra Mishra
 
Counsel for Opposite Party :- G.A.,Lal Chandr Mishra
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list on 23.9.2016.

Meanwhile, learned counsel for the applicant, if so advised,may file rejoinder affidavit.

Order Date :- 31.8.2016

G.S

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