Atul Kumar Maheshwari vs State Of U.P. And Another
2016 Latest Caselaw 5589 ALL

Citation : 2016 Latest Caselaw 5589 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Atul Kumar Maheshwari vs State Of U.P. And Another on 31 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?
 
Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14733 of 2015
 

 
Applicant :- Atul Kumar Maheshwari
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Birendra Singh Khokher,Avinash Chandra Srivastav,Gopal Swarup Chaturvedi,N.K. Saxena,Rajesh Kumar Dubey
 
Counsel for Opposite Party :- Govt. Advocate,Anurag Khanna,Gyan Prakash
 

 
Hon'ble Pratyush Kumar,J.

Sri Vinod Tripathi, Advocate, states that he want to file Vakalatnama on behalf of the applicant.

He prays for short adjournment.

List on 6.10.2016.

Order Date :- 31.8.2016

G.S

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