Smt. Suneeta Devi vs State Of U.P. & Others
2016 Latest Caselaw 5578 ALL

Citation : 2016 Latest Caselaw 5578 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Smt. Suneeta Devi vs State Of U.P. & Others on 31 August, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 
Case :- HABEAS CORPUS WRIT PETITION No. - 78560 of 2005
 
Petitioner :- Smt. Suneeta Devi
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ravi Dubey
 
Counsel for Respondent :- Government Advocate
 

 
Hon'ble Abhai Kumar,J.

Nobody appears on behalf of the petitioner to press this petition.

The petition is listed under the heading of 'cases likely to be infructuous (without objection)'.

The matter no more survives. Accordingly, the petition is dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 31.8.2016/VKG

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