Kare Lal vs State Of U.P. & Others
2016 Latest Caselaw 5489 ALL

Citation : 2016 Latest Caselaw 5489 ALL
Judgement Date : 24 August, 2016

Allahabad High Court

Kare Lal vs State Of U.P. & Others on 24 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 1695 of 2010
 

 
Revisionist :- Kare Lal
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Rajesh Sharma,Manoj Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Ramanuj Tripathi
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the revisionist, the case is adjourned for the day.

Let the matter be listed after two weeks.

Order Date :- 24.8.2016

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