Raj Kumar vs State Of U.P. & Another
2016 Latest Caselaw 5452 ALL

Citation : 2016 Latest Caselaw 5452 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Raj Kumar vs State Of U.P. & Another on 23 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4377 of 2000
 

 
Applicant :- Raj Kumar
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- S.A. Gilani,Balveer Singh,R.K. Verma,T.A. Khan
 
Counsel for Opposite Party :- Govt. Advocate,A.P.Paul,S.K. Srivastava
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri S.A. Gilani, learned counsel for the applicant.

The petition pertains to the year of 2000 and it cannot be kept pending for years together.

Let the case be listed peremptorily in the next cause list.

Order Date :- 23.8.2016

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