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Sonu vs State Of U.P. & Others
2016 Latest Caselaw 5448 ALL

Citation : 2016 Latest Caselaw 5448 ALL
Judgement Date : 23 August, 2016

Allahabad High Court
Sonu vs State Of U.P. & Others on 23 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 2739 of 2008
 

 
Revisionist :- Sonu
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- R.P. Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

The case is passed over on the illness slip of Shri R.P. Yadav, learned counsel for the revisionist.

Order Date :- 23.8.2016

RU

 

 

 
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