Subhash Chandra @ Subhash Rai And 5 ... vs State Of U.P. And Another
2016 Latest Caselaw 5427 ALL

Citation : 2016 Latest Caselaw 5427 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Subhash Chandra @ Subhash Rai And 5 ... vs State Of U.P. And Another on 23 August, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 21506 of 2016
 

 
Applicant :- Subhash Chandra @ Subhash Rai And 5 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ravindra Nath Rai,Ashok Kumar Rai
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Raghvendra Kumar,J.

Heard learned counsel for the applicant and learned A.G.A.for the State of U.P.

Order reserved.

Order Date :- 23.8.2016

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