Ravindra Kumar vs Smt. Laxmi Devi
2016 Latest Caselaw 5316 ALL

Citation : 2016 Latest Caselaw 5316 ALL
Judgement Date : 19 August, 2016

Allahabad High Court

Ravindra Kumar vs Smt. Laxmi Devi on 19 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 659 of 1994
 

 
Applicant :- Ravindra Kumar
 
Opposite Party :- Smt. Laxmi Devi
 
Counsel for Applicant :- S.Chandra,N.D.Shukla
 
Counsel for Opposite Party :- Apul Mishra,AGA,D.P.Singh
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri N.D. Shukla, learned counsel for the applicant.

The petition pertains to the year of 1994 and it cannot be kept pending for years together.

Let the case be listed peremptorily in the next cause list.

Order Date :- 19.8.2016

Download the LatestLaws.com Mobile App