Suresh Kumar Mourya vs State Of U.P. And Others
2016 Latest Caselaw 5268 ALL

Citation : 2016 Latest Caselaw 5268 ALL
Judgement Date : 17 August, 2016

Allahabad High Court

Suresh Kumar Mourya vs State Of U.P. And Others on 17 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5903 of 1999
 

 
Applicant :- Suresh Kumar Mourya
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Vinay Saran
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

A request has been made on behalf of the learned counsel for the applicant that the case may be adjourned for the day.

Let the matter be listed peremptorily in the next cause list.

Order Date :- 17.8.2016

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