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Rajkamal Puri vs State Of U.P.
2016 Latest Caselaw 5162 ALL

Citation : 2016 Latest Caselaw 5162 ALL
Judgement Date : 11 August, 2016

Allahabad High Court
Rajkamal Puri vs State Of U.P. on 11 August, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 
Case :- CRIMINAL APPEAL No. - 2778 of 2016
 
Appellant :- Rajkamal Puri
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Manu Sharma,Dinesh Kumar Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Abhai Kumar,J.

Re: Criminal Misc. Listing Application No. 245803 of 2016

Listing application is allowed.

List with previous papers at an early date.

Order Date :- 11.8.2016/VKG

 

 

 
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