Citation : 2016 Latest Caselaw 5055 ALL
Judgement Date : 9 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL APPEAL No. - 1390 of 2016 Appellant :- Isam Singh Respondent :- State Of U.P. Counsel for Appellant :- Santosh Kumar Shukla,Kulveer Singh Counsel for Respondent :- G.A.,Zafar Abbas Hon'ble Raghvendra Kumar, J.
List in the week commencing 12th September, 2016.
Order Date :- 09.08.2016.
Vinod.
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