Sawaliya Singh vs Executive Engineer Iii ...
2016 Latest Caselaw 5048 ALL

Citation : 2016 Latest Caselaw 5048 ALL
Judgement Date : 9 August, 2016

Allahabad High Court

Sawaliya Singh vs Executive Engineer Iii ... on 9 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4513 of 2016
 

 
Petitioner :- Sawaliya Singh
 
Respondent :- Executive Engineer Iii Construction Division And 5 Others
 
Counsel for Petitioner :- Anant Vijay
 
Counsel for Respondent :- C.S.C.,Qamrul Hasan Siddiqui,Tahira Kazmi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the respondent, two weeks further time is granted to file counter affidavit.

List after expiry of the said period.

Order Date :- 9.8.2016

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