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Smt. Roopali Mukharji vs State Of U.P. And 3 Others
2016 Latest Caselaw 4914 ALL

Citation : 2016 Latest Caselaw 4914 ALL
Judgement Date : 5 August, 2016

Allahabad High Court
Smt. Roopali Mukharji vs State Of U.P. And 3 Others on 5 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 23117 of 2016
 

 
Petitioner :- Smt. Roopali Mukharji
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajiv Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,A K Malviya,Krishna Kumar Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by Sri A.K. Malviya, learned counsel for the respondent, a week's time is granted to file affidavit.

List this case on 17.08.2016

Order Date :- 5.8.2016

AU

 

 

 
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