Vijay Shankar Shukla vs State Of U.P. And Another
2016 Latest Caselaw 4893 ALL

Citation : 2016 Latest Caselaw 4893 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Vijay Shankar Shukla vs State Of U.P. And Another on 4 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 439 of 2015
 

 
Applicant :- Vijay Shankar Shukla
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sunil Kumar Dubey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

Perused the office report dated 23.11.2015, service of notice is held sufficient. No counter affidavit has been filed till today.

List in the next cause list.

Till the next date of listing, interim order shall remain in operative.

Order Date :- 4.8.2016

G.S

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