Smt. Laxmi vs State Of U.P. And 4 Others
2016 Latest Caselaw 4878 ALL

Citation : 2016 Latest Caselaw 4878 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Smt. Laxmi vs State Of U.P. And 4 Others on 4 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 16519 of 2016
 

 
Petitioner :- Smt. Laxmi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ranjit Saxena
 
Counsel for Respondent :- C.S.C.,Nripendra Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, two weeks time is granted to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 4.8.2016

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