Dharmendra Pal vs State Of U.P. And Anr.
2016 Latest Caselaw 1998 ALL

Citation : 2016 Latest Caselaw 1998 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Dharmendra Pal vs State Of U.P. And Anr. on 27 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 61 of 2016
 

 
Applicant :- Dharmendra Pal
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Satya Narayan Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Satya Narayan Yadav, learned counsel for the applicant.

Let the case be listed in the next cause list.

Order Date :- 27.4.2016

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