Raj Kumar @ Puttan vs Ramkrishna @ Tullu & 13 Others
2016 Latest Caselaw 1941 ALL

Citation : 2016 Latest Caselaw 1941 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Raj Kumar @ Puttan vs Ramkrishna @ Tullu & 13 Others on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 921 of 2015
 

 
Appellant :- Raj Kumar @ Puttan
 
Respondent :- Ramkrishna @ Tullu & 13 Others
 
Counsel for Appellant :- Suresh Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

Adjourned on the request of learned counsel for the appellant.

List this case on 26th July, 2016 for hearing on the point of admission of second appeal.

Order Date :- 27.4.2016

Sanjeev

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