Babu Lal (Deceased) And 4 Others vs Moti Lal (Deceased) And 14 Others
2016 Latest Caselaw 1891 ALL

Citation : 2016 Latest Caselaw 1891 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Babu Lal (Deceased) And 4 Others vs Moti Lal (Deceased) And 14 Others on 26 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 699 of 2015
 

 
Appellant :- Babu Lal (Deceased) And 4 Others
 
Respondent :- Moti Lal (Deceased) And 14 Others
 
Counsel for Appellant :- Rahul Sahai,Araf Khan,L.R. Khan
 
Counsel for Respondent :- Manish Kumar Jain,P.K. Jain
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 26.4.2016

Sanjeev

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