Citation : 2016 Latest Caselaw 1872 ALL
Judgement Date : 25 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 716 of 2012 Appellant :- Awadh Raj Yadav And Others Respondent :- Kismatti Counsel for Appellant :- Manish Chand Tiwari,Sanjay Kumar Srivastav Counsel for Respondent :- Pradeep Mishra Hon'ble Pramod Kumar Srivastava,J.
List this case in the next cause list.
Order Date :- 25.4.2016
Sanjeev
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