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Kamlesh Prasad vs State Of U.P. And Others
2016 Latest Caselaw 1865 ALL

Citation : 2016 Latest Caselaw 1865 ALL
Judgement Date : 25 April, 2016

Allahabad High Court
Kamlesh Prasad vs State Of U.P. And Others on 25 April, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 102 of 2013
 

 
Revisionist :- Kamlesh Prasad
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- V.K. Upadhyay,S.K. Upadhyay
 
Counsel for Opposite Party :- Govt. Advocate,Mangala Prasad Rai
 

 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the revisionist, the case is passed over for the day.

Order Date :- 25.04.2016

Vinod.

 

 

 
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