N.K.Sharma vs State
2016 Latest Caselaw 1851 ALL

Citation : 2016 Latest Caselaw 1851 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

N.K.Sharma vs State on 25 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5070 of 1994
 

 
Applicant :- N.K.Sharma
 
Opposite Party :- State
 
Counsel for Applicant :- S.Trivedi,R.K.Srivastava
 
Counsel for Opposite Party :- AGA
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed by learned counsel for the applicant, list this case in the next cause list.

Order Date :- 25.4.2016

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