Shailesh Singh vs Smt. Ramsati And 3 Ors.
2016 Latest Caselaw 1844 ALL

Citation : 2016 Latest Caselaw 1844 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Shailesh Singh vs Smt. Ramsati And 3 Ors. on 25 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 16 of 2016
 

 
Appellant :- Shailesh Singh
 
Respondent :- Smt. Ramsati And 3 Ors.
 
Counsel for Appellant :- Manish Chandra Tiwari,Ashok Kumar Yadav
 
Counsel for Respondent :- Pawan Kumar Srivastava
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

List this case on 18.07.2016 for hearing on the point of admission of second appeal.

Order Date :- 25.4.2016

Sanjeev

Download the LatestLaws.com Mobile App