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Mohd. Shamasher Alam And 10 Others vs Union Of India And 3 Others
2016 Latest Caselaw 1826 ALL

Citation : 2016 Latest Caselaw 1826 ALL
Judgement Date : 25 April, 2016

Allahabad High Court
Mohd. Shamasher Alam And 10 Others vs Union Of India And 3 Others on 25 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 18275 of 2016
 

 
Petitioner :- Mohd. Shamasher Alam And 10 Others
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Rajesh Kumar Singh
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Ajay Kumar has put in appearance on behalf of Union of India. 

Learned counsel for the petitioner prays for and is granted two weeks time to file supplementary affidavit.

List this case on 16.05.2016 showing the name of Sri Ajay Kumar as counsel for the Union of India.

Order Date :- 25.4.2016

AU

 

 

 
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