Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Regional Manager, U.P. State Road ... vs Smt.Nisha Dubey And 2 Others
2016 Latest Caselaw 1791 ALL

Citation : 2016 Latest Caselaw 1791 ALL
Judgement Date : 22 April, 2016

Allahabad High Court
Regional Manager, U.P. State Road ... vs Smt.Nisha Dubey And 2 Others on 22 April, 2016
Bench: Arun Tandon, Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3159 of 2013
 

 
Appellant :- Regional Manager, U.P. State Road Transport Corporation
 
Respondent :- Smt.Nisha Dubey And 2 Others
 
Counsel for Appellant :- Samir Sharma
 
Counsel for Respondent :- Vivek Mishra
 

 
Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

U.P. State Road Transport Corporation may file objection by the next date.

List on 05th July, 2016, showing the name of Sri Anil Srivastava, Advocate, as counsel for appellant.

Order Date :- 22.4.2016

Vinod.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter