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Ankur Dwivedi vs State Of U.P. And Another
2016 Latest Caselaw 1757 ALL

Citation : 2016 Latest Caselaw 1757 ALL
Judgement Date : 22 April, 2016

Allahabad High Court
Ankur Dwivedi vs State Of U.P. And Another on 22 April, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 11502 of 2016
 

 
Applicant :- Ankur Dwivedi
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Manish Tiwary,Ashwini Kumar Awasthi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the joint request of learned counsel for the parties put up this case as unlisted on 27.4.2016.

Order Date :- 22.4.2016

RU

 

 

 
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