Prem Narain And Another vs Subhash Bajpaee
2016 Latest Caselaw 1740 ALL

Citation : 2016 Latest Caselaw 1740 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Prem Narain And Another vs Subhash Bajpaee on 22 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 254 of 2009
 

 
Revisionist :- Prem Narain And Another
 
Opposite Party :- Subhash Bajpaee
 
Counsel for Revisionist :- Rishikesh Tripathi
 
Counsel for Opposite Party :- R.C.Shukla,V.K.Upadhayay
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Rishikesh Tripathi, learned counsel for revisionists.

Order Date :- 22.4.2016

Pravin

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