Balendra Prasad Pandey vs Union Of India And 5 Others
2016 Latest Caselaw 1671 ALL

Citation : 2016 Latest Caselaw 1671 ALL
Judgement Date : 21 April, 2016

Allahabad High Court

Balendra Prasad Pandey vs Union Of India And 5 Others on 21 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17519 of 2016
 

 
Petitioner :- Balendra Prasad Pandey
 
Respondent :- Union Of India And 5 Others
 
Counsel for Petitioner :- Shachindra Kumar Mishra
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Ajay Kumar Sharma has put in appearance on behalf of the respondents.

As prayed by him, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case on 12.07.2016 among top ten cases.

Order Date :- 21.4.2016

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