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Mandir Hazara Hanuman Ji vs Ishwari Prasad (Dead) And 7 Others
2016 Latest Caselaw 1666 ALL

Citation : 2016 Latest Caselaw 1666 ALL
Judgement Date : 21 April, 2016

Allahabad High Court
Mandir Hazara Hanuman Ji vs Ishwari Prasad (Dead) And 7 Others on 21 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 387 of 2016
 

 
Appellant :- Mandir Hazara Hanuman Ji
 
Respondent :- Ishwari Prasad (Dead) And 7 Others
 
Counsel for Appellant :- Ram Vishal Mishra,Bala Nath Mishra
 
Counsel for Respondent :- Saurabh Raj Srivastava
 

 
Hon'ble Pramod Kumar Srivastava,J. 

Adjourned on the request of learned counsel for the appellant.

Put up this case on 20th May, 2016 as fresh.

It is made clear that neither this appeal has been admitted nor any interim/stay order as been passed in it and no advantage shall be taken by appellant on the ground of pendency of this non admitted appeal.

Order Date :- 21.4.2016

Sanjeev

 

 

 
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