Jaiveer vs State Of U.P.
2016 Latest Caselaw 1655 ALL

Citation : 2016 Latest Caselaw 1655 ALL
Judgement Date : 21 April, 2016

Allahabad High Court

Jaiveer vs State Of U.P. on 21 April, 2016

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12459 of 2016
 

 
Applicant :- Jaiveer
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Puneet Kumar Shukla
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Vipin Sinha,J.

List in the week commencing 25.7.16.

In the meantime, learned A.G.A. may file a counter affidavit.

Order Date :- 21.4.2016

Anand

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