Citation : 2016 Latest Caselaw 1654 ALL
Judgement Date : 21 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 382 of 2016 Appellant :- Munesar And 21 Others Respondent :- Baba Raghav Das Snatkottar Mahavidyalaya And Anr. Counsel for Appellant :- Ashok Srivastava Hon'ble Pramod Kumar Srivastava,J.
Adjourned on the request of learned counsel for the appellants.
Put up this case as fresh on 27th May, 2016 for hearing on the point of admission of second appeal.
It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.
Order Date :- 21.4.2016
Sanjeev
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