Sub Inspector Krishna Mohan ... vs State Of U.P. & Others
2016 Latest Caselaw 1610 ALL

Citation : 2016 Latest Caselaw 1610 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Sub Inspector Krishna Mohan ... vs State Of U.P. & Others on 20 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5299 of 1997
 

 
Applicant :- Sub Inspector Krishna Mohan Upadhyay
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- H.K.Misra,A.S.Mishra,Ganesh Dutta Sharma,Hari Shanker Mishra,S.P.Singh,Tej Pal
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri S.P. Singh, learned counsel for the applicant.

Let the case be listed in the next cause list.

Order Date :- 20.4.2016

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