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Gaurav Pal vs State Of U.P. And 3 Others
2016 Latest Caselaw 1595 ALL

Citation : 2016 Latest Caselaw 1595 ALL
Judgement Date : 20 April, 2016

Allahabad High Court
Gaurav Pal vs State Of U.P. And 3 Others on 20 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17539 of 2016
 

 
Petitioner :- Gaurav Pal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Girish Chandra Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel may seek instruction in the matter.

List this case on 19.05.2016 among top ten cases with liberty to make a mention on the next date to take up the case out of turn.

Order Date :- 20.4.2016

AU

 

 

 
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