Barfi Lal vs Lejam Singh (Since Deceased) And 3 ...
2016 Latest Caselaw 1569 ALL

Citation : 2016 Latest Caselaw 1569 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Barfi Lal vs Lejam Singh (Since Deceased) And 3 ... on 20 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 372 of 2016
 

 
Appellant :- Barfi Lal
 
Respondent :- Lejam Singh (Since Deceased) And 3 Others
 
Counsel for Appellant :- Brij Bhushan Paul,Anand Prakash Paul
 

 
Hon'ble Pramod Kumar Srivastava,J.

An unamended plaint appears to have been filed by the counsel for the appellant. He prays for and is allowed two weeks time to file copy of the amended plaint.

Put up this case on 7th May, 2016 as fresh.

Order Date :- 20.4.2016

Sanjeev

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