Parmanand Dwivedi vs State Of U.P. And Another
2016 Latest Caselaw 1493 ALL

Citation : 2016 Latest Caselaw 1493 ALL
Judgement Date : 19 April, 2016

Allahabad High Court

Parmanand Dwivedi vs State Of U.P. And Another on 19 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 13680 of 2016
 

 
Petitioner :- Parmanand Dwivedi
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Ashok Kumar Dubey,Rajesh Kumar Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up day after tomorrow i.e. on 21.04.2016 in the additional cause list.

Order Date :- 19.4.2016

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