Girja Dayal Maurya vs State Of U.P. And Others
2016 Latest Caselaw 1474 ALL

Citation : 2016 Latest Caselaw 1474 ALL
Judgement Date : 18 April, 2016

Allahabad High Court

Girja Dayal Maurya vs State Of U.P. And Others on 18 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 68233 of 2005
 

 
Petitioner :- Girja Dayal Maurya
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- J.P. Singh,Anant Vijay,Arvind Srivastava-Iii,R.P.S. Kashyap
 
Counsel for Respondent :- C.S.C.,K.R. Sirohi,R.Gupta,Samir Sharma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent no. 2 prays for and is granted three weeks time to file counter affidavit.

List this case on 26.05.2016.

Order Date :- 18.4.2016

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