Kirti Kumar vs State Of U.P. & Another
2016 Latest Caselaw 1467 ALL

Citation : 2016 Latest Caselaw 1467 ALL
Judgement Date : 18 April, 2016

Allahabad High Court

Kirti Kumar vs State Of U.P. & Another on 18 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 49753 of 2015
 

 
Petitioner :- Kirti Kumar
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- B.K. Mishra
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Rejoinder affidavit filed today is taken on record.

List this case after two weeks.

Order Date :- 18.4.2016

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