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Syed Fareed Ahmad And Another vs High Court Of Judicature At ...
2016 Latest Caselaw 1465 ALL

Citation : 2016 Latest Caselaw 1465 ALL
Judgement Date : 18 April, 2016

Allahabad High Court
Syed Fareed Ahmad And Another vs High Court Of Judicature At ... on 18 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 15298 of 2016
 

 
Petitioner :- Syed Fareed Ahmad And Another
 
Respondent :- High Court Of Judicature At Allahabad Tru'R.G & 2 Others
 
Counsel for Petitioner :- Anoop Trivedi,Amit Kumar Srivastava
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up day after tomorrow i.e. on 20.04.2016.

The interim order is extended till the next date of listing.

Order Date :- 18.4.2016

AU

 

 

 
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