Rishipal vs Kanchan Singh
2016 Latest Caselaw 1447 ALL

Citation : 2016 Latest Caselaw 1447 ALL
Judgement Date : 13 April, 2016

Allahabad High Court

Rishipal vs Kanchan Singh on 13 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 119 of 2016
 

 
Appellant :- Rishipal
 
Respondent :- Kanchan Singh
 
Counsel for Appellant :- Krishna Kumar Yadav,Pawan Kumar Shukla
 

 
Hon'ble Pramod Kumar Srivastava,J.

On the request of learned counsel for the appellant, one month and no more time is granted to him to make the good deficiency of Court fee.

List thereafter.

Order Date :- 13.4.2016

Sanjeev

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