Chandra Badan Dubey vs High Court, Allahabad And Anr.
2016 Latest Caselaw 1429 ALL

Citation : 2016 Latest Caselaw 1429 ALL
Judgement Date : 12 April, 2016

Allahabad High Court

Chandra Badan Dubey vs High Court, Allahabad And Anr. on 12 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 61697 of 2012
 

 
Petitioner :- Chandra Badan Dubey
 
Respondent :- High Court, Allahabad And Anr.
 
Counsel for Petitioner :- Vijendra Singh,Abhilasha Singh
 
Counsel for Respondent :- Yashwant Varma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

It is stated by the learned counsel for the petitioner that he has filed an affidavit in support of the Section 5 application in the Registry.

Office is directed to trace out the said affidavit and place on record.

List in the next cause list.

Order Date :- 12.4.2016

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